Supreme Court - Daily Orders
Directorate Of Enforcement vs M/S Zoom Developers (Pvt.) Ltd on 5 December, 2025
Author: Vikram Nath
Bench: Vikram Nath
ITEM NO.46 COURT NO.2 SECTION IV-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL)…………... Diary No(s).18875/2020
[Arising out of impugned final judgment and order dated 10-12-2018
in IA No. 4841/2017 passed by the High Court of Madhya Pradesh at
Indore]
DIRECTORATE OF ENFORCEMENT Petitioner(s)
VERSUS
M/S ZOOM DEVELOPERS (PVT.) LTD & ORS. Respondent(s)
(IA No. 188/2021 - CONDONATION OF DELAY IN FILING, IA No. 189/2021-
EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Date : 05-12-2025 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE VIKRAM NATH
HON'BLE MR. JUSTICE SANDEEP MEHTA
For Petitioner(s) :Mr. Mukesh Kumar Maroria, AOR
Mr. Arvind Kumar Shamra, AOR
Mr. Zoheb Hossain, Adv.
Mr. Annam Venkatesh, Adv.
Mr. Hitarth Raja, Adv.
For Respondent(s) :Mr. Prem Chand Raikwar, Adv.
Mr. Aakarshan Aditya, AOR
Mr. Satish C. Kaushik, Adv.
Mr. Vibhu Tiwari, Adv.
Mr. Tarurag Gaur, Adv.
Ms. Ruchi Kohli Sr. Adv.
Mr. Hitesh Kumar Sharma, Adv.
Ms. Shristi Mishra, Adv.
Mr. Amit Kumar Chawla, Adv.
Mr. Rajesh Singh Aor, Adv.
Mr. Akhileshwar Jha, Adv.
Mr. Varun Varma, Adv.
Mr. Narendra Pal Sharma, Adv.
Mr. Mahi Pal Singh, Adv.
Ms. Swati Vishan, Adv.
Mr. Rajesh Singh, AOR
Ms. Ritika Raj, Adv.
UPON hearing the counsel the Court made the following
O R D E R
At the request of learned counsel for the petitioner, post the Signature Not Verified matter in the month of January, 2026.
Digitally signed by ARJUN BISHT Date: 2025.12.06 10:11:59 IST Reason: (ARJUN BISHT) (RANJANA SHAILEY)
ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR