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[Cites 0, Cited by 0] [Section 65(5)] [Section 65] [Entire Act]

State of Telangana - Subsection

Section 65(5)(i) in Telangana Charitable and Hindu Religious Institutions and Endowments Act, 1987

(i)actual driage of the agricultural produce or the articles from immovable properties or one percentum of the value of such receipts during the financial year, whichever is less; and