Section 194(1)(a) in The New Delhi Municipal Council Act, 1994

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NCT Delhi - Subsection

Section 194(1)(a) in The New Delhi Municipal Council Act, 1994

(a)wilfully obstruct any person acting under the authority of the Council, or the Chairperson, in setting out the lines of any works or pull up or remove any pillar, post or stake fixed in the ground for the purpose of setting out lines of such work, or deface or destroy any works made for the same purpose; or

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NCT Delhi - Subsection

Section 194(1)(a) in The New Delhi Municipal Council Act, 1994