Supreme Court - Daily Orders
The Principal Commissioner Of Income ... vs Ambe Tradecorp Private Limited on 5 April, 2023
Bench: S. Ravindra Bhat, Dipankar Datta
ITEM NO.23 COURT NO.14 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 11144/2023
(Arising out of impugned final judgment and order dated 05-07-2022
in TA No. 306/2022 passed by the High Court of Gujarat at
Ahmedabad)
THE PRINCIPAL COMMISSIONER OF
INCOME TAX (CENTRAL) AHMEDABAD Petitioner(s)
VERSUS
AMBE TRADECORP PRIVATE LIMITED Respondent(s)
( IA No.61465/2023-CONDONATION OF DELAY IN FILING )
Date : 05-04-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE DIPANKAR DATTA
For Petitioner(s) Mr. N Venkatraman, A.S.G.
Mr. Raj Bahadur Yadav, AOR
Mr. Shashank Bajpai, Adv.
Mr. Praveena Gautam, Adv.
Mr. Navanjay Mahapatra, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
(NEETA SAPRA) (MATHEW ABRAHAM) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by NEETA SAPRA Date: 2023.04.06 17:11:33 IST Reason: