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Supreme Court - Daily Orders

The Principal Commissioner Of Income ... vs Ambe Tradecorp Private Limited on 5 April, 2023

Bench: S. Ravindra Bhat, Dipankar Datta

     ITEM NO.23                            COURT NO.14               SECTION III

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 11144/2023

     (Arising out of impugned final judgment and order dated 05-07-2022
     in TA No. 306/2022 passed by the High Court of Gujarat at
     Ahmedabad)

     THE PRINCIPAL COMMISSIONER OF
     INCOME TAX (CENTRAL) AHMEDABAD                                  Petitioner(s)

                                                  VERSUS

     AMBE TRADECORP PRIVATE LIMITED                                  Respondent(s)

     ( IA No.61465/2023-CONDONATION OF DELAY IN FILING )

     Date : 05-04-2023 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE S. RAVINDRA BHAT
                         HON'BLE MR. JUSTICE DIPANKAR DATTA


     For Petitioner(s)             Mr. N Venkatraman, A.S.G.
                                   Mr. Raj Bahadur Yadav, AOR
                                   Mr. Shashank Bajpai, Adv.
                                   Mr. Praveena Gautam, Adv.
                                   Mr. Navanjay Mahapatra, Adv.

     For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Delay condoned.

Issue notice.

(NEETA SAPRA) (MATHEW ABRAHAM) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by NEETA SAPRA Date: 2023.04.06 17:11:33 IST Reason: