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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Madhya Pradesh - Subsection

Section 21(4) in M.P. Maintenance and Welfare of Parents and Senior Citizen Rules, 2009

(4)Tensure of the members of the State Council other than ex-offico member rules of procedure of the Council and other ancillary Matters shall be such as the State Government may by order specify.