Delhi High Court - Orders
Suresh Pal And Ors vs Union Of India And Ors on 21 January, 2019
Author: S.Muralidhar
Bench: S.Muralidhar, Sanjeev Narula
$~47
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5404/2016
SURESH PAL AND ORS ..... Petitioners
Through: None
versus
UNION OF INDIA AND ORS ..... Respondents
Through: Mr. Sharan Thakur, Advocate for
Respondent/DDA
Mr. Yeeshu Jain with Ms. Jyoti Tyagi, Advocates
for Respondent/LAC/L & B
CORAM:
JUSTICE S.MURALIDHAR
JUSTICE SANJEEV NARULA
ORDER
% 21.01.2019 List on 25th July, 2019.
S.MURALIDHAR, J SANJEEV NARULA, J JANUARY 21, 2019 mw