Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Delhi High Court - Orders

Suresh Pal And Ors vs Union Of India And Ors on 21 January, 2019

Author: S.Muralidhar

Bench: S.Muralidhar, Sanjeev Narula

$~47

*      IN THE HIGH COURT OF DELHI AT NEW DELHI

+                          W.P.(C) 5404/2016

       SURESH PAL AND ORS                          ..... Petitioners
                    Through:         None

                           versus

    UNION OF INDIA AND ORS                       ..... Respondents
                  Through: Mr. Sharan Thakur, Advocate for
                  Respondent/DDA
                  Mr. Yeeshu Jain with Ms. Jyoti Tyagi, Advocates
                  for Respondent/LAC/L & B
CORAM:
JUSTICE S.MURALIDHAR
JUSTICE SANJEEV NARULA
                  ORDER

% 21.01.2019 List on 25th July, 2019.

S.MURALIDHAR, J SANJEEV NARULA, J JANUARY 21, 2019 mw