Manipur High Court
+05'30' vs The Speaker Manipur on 14 January, 2021
Bench: Lanusungkum Jamir, Ahanthem Bimol Singh
Digitally
Yumk signed
Yumkham
by
ham Rother Item No-1
Date:
Rother 2021.01.15
11:07:18
WP(C) No. 542 of 2020
+05'30'
Shri T.Thangzalam Haokip ....Petitioner
-Versus-
The Speaker Manipur
Legislative Assembly & 2 Ors ....Respondents
BEFORE HON'BLE MR. JUSTICE LANUSUNGKUM JAMIR HON'BLE MR.JUSTICE AHANTHEM BIMOL SINGH (Through Video Conferencing) 14.01.2021 Awaits service report on respondent No. 3. Mr. S. Chitaranjan, learned counsel appearing for the respondent Nos. 1 & 2 is also allowed four weeks' time to file counter affidavit.
List the matter again on 22nd February, 2021.
JUDGE JUDGE
kim