Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 10 in The Punjab School Education Board Travelling Allowance Regulations 10. [ [Vide Boards item No. 3(7) dated 30-6-1989.] The members of the Board, who do not fall in grade I by virtue of their pay shall be considered as officers drawing pay Rs. 5,000.]
