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[Cites 0, Cited by 0] [Section 122EA(1)] [Section 122EA] [Entire Act]

Union of India - Subsection

Section 122EA(1)(j) in The Drugs and Cosmetics Rules, 1945

(j)"plateletpheresis" means the process by which the blood drawn from a donor, after platelet concentrates have been separated, is re-transfused simultaneously into the said donor;