Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Gujarat - Subsection

Section 41(1) in Gujarat Organic Agricultural University Act, 2017

(1)The Finance Committee of the Board shall consist of the following members, namely:-
(i)the Vice-Chancellor - Chairperson;
(ii)the Secretary to the Government of Gujarat, Finance Department or his nominee not below the rank of Deputy Secretary;
(iii)the Secretary to the Government of Gujarat, Agriculture Department or his nominee not below the rank of Deputy Secretary;
(iv)one Director or Dean from amongst the Board Members, to be nominated by the Vice-Chancellor;
(v)one nominee of the Board;
(vi)the Comptroller - Member-Secretary.
The Registrar shall be the non-member invitee.