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Central Administrative Tribunal - Patna

Nirmalendu Sarkar vs Department Of Posts on 17 July, 2025

                                 1                  OA No. 503 of 2025




            CENTRAL ADMINISTRATIVE TRIBUNAL
                     PATNA BENCH,
                CIRCUIT BENCH AT RANCHI
                    O.A. No. 051/00503/2025

                                                Order dated 17.07.2025
                             CORAM
   HON'BLE MR. KUMAR RAJESH CHANDRA, MEMBER [A]
    HON'BLE MR. RAJVEER SINGH VERMA, MEMBER [J]

     1. NIRMALENDU SARKAR, Son of Late Basant Kumar Sarkar,
     Resident of Subhash Nagar, P.O.- Saraidhela, District-Dhanbad
     (Jharkhand) PIN 828117 at present retired Senior Superintendent of
     Post Offices, Santhal Pargana Division-Dumka (Jharkhand) PIN-
     814101, Mobile No.6202635497, Email-sarkarnirmalendudop @
     Gmail.com.
     2. SATYA NARAYAN SINGH, Son of Late Guddu Singh,
     Resident of Thari Road near Balanand School, Karnibad, Post
     Office-Karnibad via-Kunda, District-Deoghar (Jharkhand) PIN-
     814143 at present retired Superintendent, Railway Mail Service,
     DH-Dn.      Dhanbad      (Jharkhand)      PIN-826001,      Mobile
     No.9471588655, [email protected]
     3. RAJIB LOCHAN SINHA, Son of Late Bishnu Prasad, resident
     of Math Bari, Bela Bagan, Deoghar, District-Deoghar (Jharkhand)
     PIN-814142, at present retired Superintendent of Post Offices,
     Palamu Division, Daltonganj (Jharkhand)
     PIN-822101,         Mobile         No.9162207515,          Email-
     [email protected]
     4. RAMESH CHANDRA OJHA, Son of Late Ishwar Ojha, resident
     of Kusumbihar Phase-II, P.O.- BCCL Township, District-Dhanbad
     (Jharkhand) PIN-826005, at present retired Assistant
     Superintendent of Post Offices (Head Quarter) Office of SSPOs
     Dhanbad Dn. Dhanbad, PIN-826005
     Mobile No.8210657335
     Email- ojhare2024 @gmail.com
                                                 .......... Applicants.
By Advocate: - Shri Om Prakash Singh
                              -Versus-
1.   The Union of India through the Secretary, Ministry of
     Communication, Department of Posts, Government of India. Dak
     Bhawan, Sansad Marg, New Delhi-110001. Phone-1123096060
     [email protected].
2.   The Director General, Department of Posts, Government of India,
     Dak Bhawan, Sansad Marg, New Delhi-110001 Phone-1123096187
     [email protected].
                                      2                     OA No. 503 of 2025




3.   The Chief Postmaster General, Jharkhand Circle, Meghdoot
     Bhawan, Doranda, P.O. Ranchi, PIN -834002, Phone
     No.6512482345, Email-cpmgjh @indiapost.gov.
4.   The Director of Postal Services, Jharkhand Circle, Meghdoot
     Bhawan, Doranda, P.O.- District- Ranchi-834002 (Jharkhand),
     Phone No.651240707, Email- dapranchi @indiapost.gov.
5.   The Director of Accounts (Postal) Jharkhand Circle, Rameshwaram
     Colony, Bariatu, Ranchi-834009, Phone-6512481457, E.mail-
     [email protected]
                                                  ........ Respondents.
By Advocate: - Shri Amit Sinha, ASC
                           O R D E R (ORAL)

                  Per:- Rajveer Singh Verma, Member (J)

1. Heard learned counsel for the applicants.

2. Ld. counsel for applicants who has prayed for issuance of notice, further has stated that principle of natural justice will be met if the prayer that he made in para 8 (i) of the relief clause that relates to consideration of representations kept at Annexure-A/2 series is allowed as per procedure and law.

3. Ld. counsel for respondents shows no objection to the disposal of this application in this manner.

4. Accordingly, this OA is disposed of with direction to respondent authorities/ competent authorities to decide the representations of applicants within a period of 90 days by passing a reasoned and speaking order.

5. Needless to say that this Tribunal has not expressed any opinion on the merit of the case. Pending MA for condonation of delay also stands disposed of accordingly and it is also clarified that we have not expressed any opinion on this MA for condonation of delay as well.

3 OA No. 503 of 2025

6. OA is disposed of accordingly. No order as to costs.

7. MA pending if any, also stands disposed of.





                  (Rajveer Singh Verma)                   (Kumar Rajesh Chandra)
                             Member (J)                          Member (A)

          du/-




DURGESH          Digitally signed by DURGESH
                 UTTAM

UTTAM            Date: 2025.07.18 10:51:12
                 +05'30'