Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] State of Uttar Pradesh - Section Section 7 in U.P. Sugarcane (Regulation Supply and Purchase) Act, 1953 7. Casual vacancy. - A casual vacancy in the Council shall be filled up, as far as may be, in the manner stated in sub-section (3) of Section 5.
