Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9B(5)] [Section 9B] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9B(5)(a) in Andhra Pradesh Entertainments Tax Act, 1939

(a)confirm, reduce, enhance or annul the assessment or penalty or both; or