Section 2(1)(e) in The M.P. Rajya Matsya Vikas Nigam Adhiniyam, 1979

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(e)"Land" shall have the same meaning as assigned to that expression under the Madhya Pradesh Land Revenue Code, 1959 (No. 20 of 1959);

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