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[Cites 0, Cited by 0] [Section 58A(1)] [Section 58A] [Entire Act]

Union of India - Subsection

Section 58A(1)(b) in The Representation of the People Act, 1951

(b)booth capturing takes place in any place for counting of votes in such a manner that the result of the counting at that place cannot be ascertained, the returning officer shall forthwith report the matter to the Election Commission.