Section 63(2)(a) in Purba Medinipur University Act, 2017
(a)the Council may delegate any of its powers or duties, conferred or imposed by or under this Act, to-(i)the Vice-Chancellor, or(ii)the Pro-Vice-Chancellor or(iii)the Executive Council, or(iv)a committee constituted from among its own member: or(v)a committee appointed in accordance with the Statutes;