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[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of West Bengal - Subsection

Section 91(3) in West Bengal Municipal Corporation Act, 2006

(3)The Corporation shall publish the auditors' reports referred to in section 88 together with the reports of the Municipal Accounts Committee, if any, and also the decision of the Corporation thereon, in accordance with the rules made in this behalf.