Section 38(2)(e) in The Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002

[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(2)(e) in The Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002

(e)the fee for inspecting the particulars of transactions kept under section 22 and entered in the Central Register under sub-section (1) of section 26;

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Union of India - Subsection

Section 38(2)(e) in The Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002