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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(iii) in Andhra Pradesh Law Courses (Regulation of Admissions into 3 year and 5 year LL.B/B.L. Courses through Common Entrance test) Rules, 2003

(iii)The Convenor of LAW Common Entrance Test shall prepare Common rank wise merit list, Region wise merit list, merit list for reservation categories, and College wise lists based upon ranking and reservation for various categories.