Section 3(a) in The Salary, Allowances And Pension Of Members Of Parliament (Amendment) Act, 2003
(a)who has been elected in a biennial election as a member of the Council of States but the notification in the Official Gazette notifying his name under section 71 of the Representation of the People Act, 1951 (43 of 1951 ) has not been published in the Official Gazette; or
