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[Cites 0, Cited by 0] [Section 83] [Entire Act]

State of Andhra Pradesh - Subsection

Section 83(a) in Hyderabad Metropolitain Water Supply Sewerage Act, 1989

(a)For the purpose or ascertaining whether there is or has been or in connection with the land or building any contravention of the provisions of this Act or any rule or regulation made there under;