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[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

State of Himachal Pradesh - Subsection

Section 41(2)(i) in Himachal Pradesh Co-Operative Societies Rules, 1971

(i)[ is a representative of the society which becomes defaulter;] [Amended vide notification No.Coop. A(3)-1/99-Vol.-I dated 25-7-2006 published in Rajpatra dated 27-7-06.]