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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Tamilnadu - Subsection

Section 44(1) in Tamil Nadu Teachers Education University Act, 2008

(1)Every Dean of Faculty shall be appointed by the Vice- Chancellor from among the Professors in the Faculty for a period of three years and he shall be eligible for re-appointment.Provided that if at any time there is no Professor in a Faculty, the Vice-Chancellor shall exercise the powers of the Chairman of the Faculty.