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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Goa - Subsection

Section 67(10) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(10)While handing over the mark lists, he/she shall open sealed envelopes in presence of the camp observer. After verification of mark-lists by the Board's Officer, he/she shall seal the mark-lists jointly with the Board's Officer and hand them over to the Board's Officer.