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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

Bombay Presidency - Subsection

Section 11(1)(c) in The Bombay Canal Rules, 1934

(c)Round each plot in which any other crop, except long term fruit trees (when each tree is separately irrigated) or kharif crop, is under cultivation bunds not less than 6 inches high by 9 inches top width shall be constructed.