Delhi High Court - Orders
Astral Limited & Anr vs Astralglee Through Its Proprietor Ms ... on 22 February, 2023
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 440/2020 & I.A. 6012/2021
ASTRAL LIMITED & ANR. ..... Plaintiffs
Through: Mr. Sachin Gupta, Mr. Rohit P., Mr.
Manan Mandal, Mr. Anshul Saxena
and Ms. Swati Meena, Advocates.
versus
ASTRALGLEE
THROUGH ITS PROPRIETOR
MS POOJA SURENDRA AYRE & ORS. ..... Defendants
Through: Mr. Chitvan Singhal, Advocate for D-
1 to 3.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 22.02.2023
1. Counsel for parties jointly state that settlement agreement has been executed between parties; however, certain formalities are still required to be completed.
2. At request, re-notify on 01st March, 2023.
SANJEEV NARULA, J FEBRUARY 22, 2023 d.negi Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:22.02.2023 20:42:41