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Delhi High Court - Orders

Astral Limited & Anr vs Astralglee Through Its Proprietor Ms ... on 22 February, 2023

Author: Sanjeev Narula

Bench: Sanjeev Narula

                          $~10
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     CS(COMM) 440/2020 & I.A. 6012/2021
                                ASTRAL LIMITED & ANR.                                   ..... Plaintiffs
                                                   Through:     Mr. Sachin Gupta, Mr. Rohit P., Mr.
                                                                Manan Mandal, Mr. Anshul Saxena
                                                                and Ms. Swati Meena, Advocates.

                                                   versus

                                ASTRALGLEE
                                THROUGH ITS PROPRIETOR
                                MS POOJA SURENDRA AYRE & ORS.               ..... Defendants
                                             Through: Mr. Chitvan Singhal, Advocate for D-
                                                      1 to 3.

                                CORAM:
                                HON'BLE MR. JUSTICE SANJEEV NARULA
                                             ORDER

% 22.02.2023

1. Counsel for parties jointly state that settlement agreement has been executed between parties; however, certain formalities are still required to be completed.

2. At request, re-notify on 01st March, 2023.

SANJEEV NARULA, J FEBRUARY 22, 2023 d.negi Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:22.02.2023 20:42:41