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Union of India - Section

Section 8 in Bengal Immunity Company Limited (Acquisition And Transfer of Undertakings) Act, 1984.

8. Payment of amount.-

For the transfer to, and vesting in, the Central Government, under section 3, of the undertakings of the Company and right, title and interest of the Company in relation to its undertakings there shall be given by the Central Government to the Company, in cash, and in the manner specified in CHAPTER VI, an amount of rupees seven hundred and sixty-six lakhs and ninety thousand.