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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(9) in The M.P. Bhumi Sudhar Yojana Adhiniyam, 1967

(9)If there is a difference of opinion amongst the members of the Board regarding any question under this Act, decision of the majority of the members present shall prevail :Provided that when the opinion is equally divided, the Chairman shall have a casting vote.