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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(2)(iv) in Bihar Public Service Commission (Conditions of Service) Regulations, 1960

(iv)any period not exceeding three months which, under the orders of the Governor, may for special reasons, be added to the service for pension of a Member;