Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 1012 in The Maharashtra Shops and Establishments Act, 1948 1012. , Devi Dayal Estate, Kanjurmarg (E), Mumbai-400 042.(1)Lifestyle international (P)Ltd., Runwal Arcade, 639, L.B.S. Marg, Mulund (W), Mumbai-400
