Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 159] [Entire Act] State of Bihar - Subsection Section 159(1) in The Bihar Government Estates (Khas-Mahal) Manual, 1953 (1)Government estates, which yield a gross rental of less than one rupee will be sold revenue-free.
