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Gujarat High Court

Ishwaria Ganot Sahakari Agriculture ... vs State Of Gujarat & 3 on 26 November, 2013

Author: Anant S.Dave

Bench: Anant S. Dave

          C/SCA/6717/2013                                     ORDER




          IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             SPECIAL CIVIL APPLICATION NO. 6717 of 2013

================================================================
      ISHWARIA GANOT SAHAKARI AGRICULTURE MANDLI LTD THRO
                         ITS....Petitioner(s)
                               Versus
               STATE OF GUJARAT & 3....Respondent(s)
================================================================
Appearance:
MR NIRAV C THAKKAR, ADVOCATE for the Petitioner(s) No. 1
GOVERNMENT PLEADER for the Respondent(s) No. 1
NOTICE SERVED BY DS for the Respondent(s) No. 1 - 4
================================================================

          CORAM: HONOURABLE MR.JUSTICE ANANT S. DAVE

                              Date : 26/11/2013


                               ORAL ORDER

At the request of Ms. Nisha Thakore, learned AGP, post the matter  on 24th December, 2013.

Interim relief granted earlier to continue till further order.

(ANANT S.DAVE, J.) pvv Page 1 of 1