Gujarat High Court
Ishwaria Ganot Sahakari Agriculture ... vs State Of Gujarat & 3 on 26 November, 2013
Author: Anant S.Dave
Bench: Anant S. Dave
C/SCA/6717/2013 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 6717 of 2013
================================================================
ISHWARIA GANOT SAHAKARI AGRICULTURE MANDLI LTD THRO
ITS....Petitioner(s)
Versus
STATE OF GUJARAT & 3....Respondent(s)
================================================================
Appearance:
MR NIRAV C THAKKAR, ADVOCATE for the Petitioner(s) No. 1
GOVERNMENT PLEADER for the Respondent(s) No. 1
NOTICE SERVED BY DS for the Respondent(s) No. 1 - 4
================================================================
CORAM: HONOURABLE MR.JUSTICE ANANT S. DAVE
Date : 26/11/2013
ORAL ORDER
At the request of Ms. Nisha Thakore, learned AGP, post the matter on 24th December, 2013.
Interim relief granted earlier to continue till further order.
(ANANT S.DAVE, J.) pvv Page 1 of 1