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[Cites 0, Cited by 0] [Section 234] [Entire Act]

Bengal Presidency - Subsection

Section 234(g) in Police Regulations, Bengal , 1943

(g)The officer-in-charge of a police-station shall ascertain and estimate annually the local requirements of vital statistics forms and registers and report them to the Sub-divisional Magistrate for transmission to the District Health Officer who will distribute them on receipt from the Forms Department.