Madhya Pradesh High Court
The State Of Madhya Pradesh vs Shivpal @ Lalu on 7 May, 2018
THE HIGH COURT OF MADHYA PRADESH MCRC-16269-2018 (THE STATE OF MADHYA PRADESH Vs SHIVPAL @ LALU) 1 Jabalpur, Dated : 07-05-2018 List the matter along with Cr.A. No.321/2018.
(S.K. SETH) (NANDITA DUBEY) sh JUDGE JUDGE e Digitally signed ad by MOHD IRFAN SIDDIQUI Date: 2018.05.08 10:40:24 +05'30' irfan Pr a hy ad M of rt ou C h ig H