Supreme Court - Daily Orders
Jaihind Sahakari Pani Puravatha ... vs Rajendra Bandu Khot on 19 September, 2022
Bench: K.M. Joseph, Hrishikesh Roy
ITEM NO.28 COURT NO.6 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No.15581/2022
(Arising out of impugned final judgment and order dated 20-11-2019
in WP No. 563/2017 passed by the High Court of Judicature at
Bombay)
JAIHIND SAHAKARI PANIPURAVATHA
MANDALI LTD. SHIRDHON, KOLHAPUR Petitioner(s)
VERSUS
RAJENDRA BANDU KHOT & ORS. Respondent(s)
(IA No. 113365/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 113366/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Date : 19-09-2022 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE K.M. JOSEPH HON'BLE MR. JUSTICE HRISHIKESH ROY For Petitioner(s) Mr. Vinay Navare, Sr. Adv.
Mr. Pravartak Pathak, Adv.
Mr. Shankey Agrawal, AOR For Respondent(s) UPON hearing the counsel the Court made the following O R D E R The special leave petition stands dismissed.
Pending application(s), if any, stand disposed of.
(JAGDISH KUMAR) (RENU KAPOOR) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by JAGDISH KUMAR Date: 2022.09.19 17:58:14 IST Reason: