Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Jaihind Sahakari Pani Puravatha ... vs Rajendra Bandu Khot on 19 September, 2022

Bench: K.M. Joseph, Hrishikesh Roy

     ITEM NO.28                         COURT NO.6                 SECTION IX

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)              No.15581/2022

     (Arising out of impugned final judgment and order dated 20-11-2019
     in WP No. 563/2017 passed by the High Court of Judicature at
     Bombay)

     JAIHIND SAHAKARI PANIPURAVATHA
     MANDALI LTD. SHIRDHON, KOLHAPUR                                    Petitioner(s)

                                               VERSUS

     RAJENDRA BANDU KHOT & ORS.                                         Respondent(s)


      (IA No. 113365/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 113366/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Date : 19-09-2022 These matters were called on for hearing today.

CORAM : HON'BLE MR. JUSTICE K.M. JOSEPH HON'BLE MR. JUSTICE HRISHIKESH ROY For Petitioner(s) Mr. Vinay Navare, Sr. Adv.

Mr. Pravartak Pathak, Adv.

Mr. Shankey Agrawal, AOR For Respondent(s) UPON hearing the counsel the Court made the following O R D E R The special leave petition stands dismissed.

Pending application(s), if any, stand disposed of.

(JAGDISH KUMAR) (RENU KAPOOR) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by JAGDISH KUMAR Date: 2022.09.19 17:58:14 IST Reason: