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[Cites 0, Cited by 76] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(s) in The Competition Act, 2002

(s)"relevant geographic market" means a market comprising the area in which the conditions of competition for supply of goods or provision of services or demand of goods or services are distinctly homogeneous and can be distinguished from the conditions prevailing in the neighbouring areas;