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State of Odisha - Section

Section 22 in The Orissa Grama Panchayats Election Rules, 1965

22.

There shall be a Presiding Officer at each polling station who shall be responsible for proper conduct of polling and he shall exercise such powers of the Election Officer as may be delegated to him. There may also be Polling Officers for each polling station according to requirement to assist the Presiding Officer, as may be appointed by the Election Officer.