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Calcutta High Court (Appellete Side)

Ramesh Ram vs The Union Of India & Ors on 30 August, 2019

Author: Debangsu Basak

Bench: Debangsu Basak

1 21 30.08. W.P. No.15895(W) of 2019 ns 2019 Ramesh Ram Versus The Union of India & Ors. Mr. Allen Felix .... For the petitioner. Mr. Partha Ghosh .... For the railways.

The subject-matter of the writ petition relates to service.

WP 15895(W) of 2019 is released due to lack of determination.

Learned Advocate-on-record for the petitioner is granted liberty to correct the filing proforma.

Urgent certified website copies of this order, if applied for, be made available to the parties upon compliance of the requisite formalities.

( Debangsu Basak, J. )