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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Assam - Subsection

Section 5(7) in The Assam Technical Education Service Rules, 1981

(7)In case sufficient number of candidates are not available for filling all the vacancies in the cadres of Lecturer, Engineering College and Lecturer, Polytechnic in a particular year or years, the Appointing Authority may fill such residual vacancies by temporary transfer or deputation of suitably qualified officers of other Departments of the Government/Government undertakings.