Madhya Pradesh High Court
Union Of India Thru. Ministry Of Finance vs Purshottam Mangal on 30 September, 2015
Page no. W.P. no. 5007/2015 30 09 2015 Petitioner through their counsel Issue notice to the respondent/s on payment of PF within seven
days. List on 19/01/2016. Record be requisitioned. (S.C. SHARMA) Judge amol