Supreme Court - Daily Orders
The Principal Commissioner Of Income ... vs M/S. Jwc Logistic Park Pvt. Ltd. on 19 November, 2018
Bench: A.K. Sikri, S. Abdul Nazeer
ITEM NO.15 + 64 COURT NO.3 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 38353/2018
(Arising out of impugned final judgment and order dated 11-04-2018
in ITA No. 613/2015 passed by the High Court of Judicature At
Bombay)
THE PRINCIPAL COMMISSIONER OF
INCOME TAX CENTRAL 1 MUMBAI Petitioner(s)
VERSUS
M/S JWC LOGISTIC PARK PVT. LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.158474/2018-CONDONATION OF DELAY
IN FILING)
WITH
DIARY NO. 38339/2018
(IA No. 163131/2018-CONDONATION OF DELAY IN FILING AND IA No.
163132/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Date : 19-11-2018 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Mr. Guru Krishna Kumar, Sr. Adv.
Mr. Zoheb Hossain, Adv.
Mr. A.K. Srivastava, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petitions are dismissed.
Pending applications, if any, stand disposed of.
Signature Not Verified(SUSHIL KUMAR RAKHEJA) (RAJINDER KAUR) Digitally signed by SUSHIL KUMAR RAKHEJA Date: 2018.11.20 17:12:10 IST Reason: AR-CUM-PS BRANCH OFFICER