Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 328(1)] [Section 328] [Entire Act] Union of India - Subsection Section 328(1)(b) in The Merchant Shipping Act, 1958 (b)the survey required for the purpose of seeing whether the certificate should remain in force shall take place when required by the Central Government.