Allahabad High Court
Manna Lal vs Addl. District Judge Sitapur & Others on 5 December, 2019
Author: Rajnish Kumar
Bench: Rajnish Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- MISC. SINGLE No. - 2627 of 2000 Petitioner :- Manna Lal Respondent :- Addl. District Judge Sitapur & Others Counsel for Petitioner :- S.P.Shukla,G.C.Verma K,Rajesh Shukla Counsel for Respondent :- C.S.C.,Mohd. Mustafizul Haq Hon'ble Rajnish Kumar,J.
Case called out in revised list.
None appeared on behalf of the petitioner to press this petition nor there is any request to adjourn the case.
Accordingly, the writ petition is dismissed for want of prosecution.
.
....................................(Rajnish Kumar,J.) Order Date :- 5.12.2019 Haseen U.