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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Tamilnadu - Subsection

Section 28(2)(b) in Tamil Nadu Agriculturists Relief Act, 1938

(b)prescribing the form of, and the fees to be paid in respect of, applications under this Act; [* * *] [Word 'and' was omitted by section 24(i)(a) of the Tamil Nadu Agriculturists Relief (Amendment) Act, 1972 (Tamil Nadu Act 8 of 1973).]