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State of Punjab - Section

Section 57 in Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002

57. Model Conditions of Supply.

(1)The Commission. may direct, from time to time, the model conditions of supply to be adopted by the licensee, with such variations as the Commission may direct and the licensee shall furnish to the Commission the finalized conditions of supply for approval.
(2)The licensee shall always keep in his office an adequate number of printed copies of the sanctioned conditions of supply and shall, on demand, sell such copies to any applicant at a price not exceeding normal photocopying charges.