Delhi High Court - Orders
Chinta Investments Private Limited vs Strategic Port Investments Kpc Ltd. & ... on 22 October, 2020
Author: Rekha Palli
Bench: Rekha Palli
Via video conferencing
$~14 to 19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 380/2018
CHINTA INVESTMENTS PRIVATE LIMITED ..... Petitioner
Through: Mr.Ajit Warrier, Mr.Angad Kochhar and
Mr.Anukrit Gupta, Advocates with
Mr.Sanjay Gera (Authorized
Representative)
versus
STRATEGIC PORT INVESTMENTS KPC LTD.
& ORS. ..... Respondents
Through: Mr.Shankh Sengupta, Ms.Tina Abraham,
and Mr.Akshay Puri, Advocates for R-1
Mr.Sanjay Gera (Authorized Representative
for R-2 to R-11)
+ O.M.P. (COMM) 381/2018 & IA No.12039/018
KRISHNAPATNAM PORT COMPANY LIMITED
& ORS. ..... Petitioners
Through: Mr.Ajit Warrier, Mr.Angad Kochhar and
Mr.Anukrit Gupta, Advocates with
Mr.Sanjay Gera (Authorized
Representative)
versus
STRATEGIC PORT INVESTMENTS KPC LTD.
& ANR. ..... Respondents
Through: Mr.Shankh Sengupta, Ms.Tina Abraham,
and Mr.Akshay Puri, Advocates for R-1
Mr.Sanjay Gera (Authorized Representative
for R-2)
Signature Not Verified
DigitallySigned
By:MANJU BHATT
Signing Date:22.10.2020
21:53:47
+ O.M.P. (COMM) 419/2018
STRATEGIC PORT INVESTMENTS KPC LTD ..... Petitioner
Through: Mr.Shankh Sengupta, Ms.Tina Abraham,
and Mr.Akshay Puri, Advocates
versus
KRISHNAPATNAM PORT COMPANY LIMITED
& ORS. ..... Respondents
Through: Mr.Ajit Warrier, Mr.Angad Kochhar and
Mr.Anukrit Gupta, Advocates with
Mr.Sanjay Gera (Authorized
Representative)
+ O.M.P. (COMM) 62/2019 & IA No.1983/2019
CHINTA INVESTMENTS PRIVATE LIMITED ..... Petitioner
Through: Mr.Ajit Warrier, Mr.Angad Kochhar and
Mr.Anukrit Gupta, Advocates with
Mr.Sanjay Gera (Authorized
Representative)
versus
STRATEGIC PORT INVESTMENTS KPC LTD
& ORS ..... Respondents
Through: Mr.Shankh Sengupta, Ms.Tina Abraham,
and Mr.Akshay Puri, Advocates for R-1
Mr.Sanjay Gera (Authorized Representative
for R-2)
+ O.M.P. (COMM) 64/2019 & IA Nos.1988/2019 & 7522/2020
KRISHNAPATNAM PORT COMPANY LIMITED
& ORS. ..... Petitioners
Through: Mr.Ajit Warrier, Mr.Angad Kochhar and
Mr.Anukrit Gupta, Advocates with
Mr.Sanjay Gera (Authorized
Signature Not Verified
DigitallySigned
By:MANJU BHATT
Signing Date:22.10.2020
21:53:47
Representative)
versus
STRATEGIC PORT INVESTMENTS KPC LTD.
& ANR. ..... Respondents
Through: Mr.Shankh Sengupta, Ms.Tina Abraham,
and Mr.Akshay Puri, Advocates for R-1
Mr.Sanjay Gera (Authorized Representative
for R-2)
+ O.M.P.(I) (COMM.) 225/2018, CCP (O) 49/2018, IA
Nos.8559/2018, 8596/2018, 9621/2018, 11146/2018, 5972/2019,
11336/2019 & 14909/2019
STRATEGIC PORT INVESTMENTS KPC LTD ..... Petitioner
Through: Mr.Shankh Sengupta, Ms.Tina Abraham
and Mr.Akshay Puri, Advocates
versus
KRISHNAPATNAM PORT COMPANY LIMITED
& ORS. ..... Respondents
Through: Mr.Ajit Warrier, Mr.Angad Kochhar and
Mr.Anukrit Gupta, Advocates with
Mr.Sanjay Gera (Authorized
Representative)
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 22.10.2020
1. Learned counsel for the parties jointly submit that the matters have been amicably settled between the parties, and the obligations under the settlement agreement have been duly fulfilled by both sides with Signature Not Verified DigitallySigned By:MANJU BHATT Signing Date:22.10.2020 21:53:47 the assistance of the Local Commissioner, Mr. Ashish Dholakia. They, therefore, submit that the petitions have become infructuous, and, therefore, they have instructions not to press the same.
2. The petitions, along with the pending applications are accordingly disposed of as not pressed.
REKHA PALLI, J.
OCTOBER 22, 2020 mamta Signature Not Verified DigitallySigned By:MANJU BHATT Signing Date:22.10.2020 21:53:47