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Delhi High Court - Orders

Chinta Investments Private Limited vs Strategic Port Investments Kpc Ltd. & ... on 22 October, 2020

Author: Rekha Palli

Bench: Rekha Palli

                                                                     Via video conferencing
                          $~14 to 19
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +   O.M.P. (COMM) 380/2018
                              CHINTA INVESTMENTS PRIVATE LIMITED ..... Petitioner
                                       Through: Mr.Ajit Warrier, Mr.Angad Kochhar and
                                                Mr.Anukrit Gupta, Advocates with
                                                Mr.Sanjay Gera (Authorized
                                                Representative)

                                                   versus

                              STRATEGIC PORT INVESTMENTS KPC LTD.
                              & ORS.                                   ..... Respondents
                                      Through: Mr.Shankh Sengupta, Ms.Tina Abraham,
                                                and Mr.Akshay Puri, Advocates for R-1
                                                Mr.Sanjay Gera (Authorized Representative
                                                for R-2 to R-11)

                          +   O.M.P. (COMM) 381/2018 & IA No.12039/018
                              KRISHNAPATNAM PORT COMPANY LIMITED
                              & ORS.                                  ..... Petitioners
                                      Through: Mr.Ajit Warrier, Mr.Angad Kochhar and
                                               Mr.Anukrit Gupta, Advocates with
                                               Mr.Sanjay Gera (Authorized
                                               Representative)

                                                   versus

                              STRATEGIC PORT INVESTMENTS KPC LTD.
                              & ANR.                                   ..... Respondents
                                      Through: Mr.Shankh Sengupta, Ms.Tina Abraham,
                                                and Mr.Akshay Puri, Advocates for R-1
                                                Mr.Sanjay Gera (Authorized Representative
                                                for R-2)




Signature Not Verified
DigitallySigned
By:MANJU BHATT
Signing Date:22.10.2020
21:53:47
                           +   O.M.P. (COMM) 419/2018
                              STRATEGIC PORT INVESTMENTS KPC LTD ..... Petitioner
                                      Through: Mr.Shankh Sengupta, Ms.Tina Abraham,
                                                and Mr.Akshay Puri, Advocates

                                                   versus

                              KRISHNAPATNAM PORT COMPANY LIMITED
                              & ORS.                                  ..... Respondents
                                      Through: Mr.Ajit Warrier, Mr.Angad Kochhar and
                                               Mr.Anukrit Gupta, Advocates with
                                               Mr.Sanjay Gera (Authorized
                                               Representative)

                          +   O.M.P. (COMM) 62/2019 & IA No.1983/2019
                              CHINTA INVESTMENTS PRIVATE LIMITED ..... Petitioner
                                       Through: Mr.Ajit Warrier, Mr.Angad Kochhar and
                                                Mr.Anukrit Gupta, Advocates with
                                                Mr.Sanjay Gera (Authorized
                                                Representative)

                                                   versus

                              STRATEGIC PORT INVESTMENTS KPC LTD
                              & ORS                                    ..... Respondents
                                      Through: Mr.Shankh Sengupta, Ms.Tina Abraham,
                                                and Mr.Akshay Puri, Advocates for R-1
                                                Mr.Sanjay Gera (Authorized Representative
                                                for R-2)

                          +   O.M.P. (COMM) 64/2019 & IA Nos.1988/2019 & 7522/2020
                              KRISHNAPATNAM PORT COMPANY LIMITED
                              & ORS.                           ..... Petitioners
                                        Through:   Mr.Ajit Warrier, Mr.Angad Kochhar and
                                                   Mr.Anukrit Gupta, Advocates with
                                                   Mr.Sanjay Gera (Authorized



Signature Not Verified
DigitallySigned
By:MANJU BHATT
Signing Date:22.10.2020
21:53:47
                                                           Representative)

                                                          versus

                                 STRATEGIC PORT INVESTMENTS KPC LTD.
                                 & ANR.                                   ..... Respondents
                                         Through: Mr.Shankh Sengupta, Ms.Tina Abraham,
                                                   and Mr.Akshay Puri, Advocates for R-1
                                                   Mr.Sanjay Gera (Authorized Representative
                                                   for R-2)

                          +      O.M.P.(I) (COMM.) 225/2018, CCP (O) 49/2018, IA
                                 Nos.8559/2018, 8596/2018, 9621/2018, 11146/2018, 5972/2019,
                                 11336/2019 & 14909/2019

                                 STRATEGIC PORT INVESTMENTS KPC LTD           ..... Petitioner
                                         Through: Mr.Shankh Sengupta, Ms.Tina Abraham
                                                   and Mr.Akshay Puri, Advocates

                                                          versus

                                 KRISHNAPATNAM PORT COMPANY LIMITED
                                 & ORS.                                  ..... Respondents
                                         Through: Mr.Ajit Warrier, Mr.Angad Kochhar and
                                                  Mr.Anukrit Gupta, Advocates with
                                                  Mr.Sanjay Gera (Authorized
                                                  Representative)

                          CORAM:
                          HON'BLE MS. JUSTICE REKHA PALLI

                                             ORDER

% 22.10.2020

1. Learned counsel for the parties jointly submit that the matters have been amicably settled between the parties, and the obligations under the settlement agreement have been duly fulfilled by both sides with Signature Not Verified DigitallySigned By:MANJU BHATT Signing Date:22.10.2020 21:53:47 the assistance of the Local Commissioner, Mr. Ashish Dholakia. They, therefore, submit that the petitions have become infructuous, and, therefore, they have instructions not to press the same.

2. The petitions, along with the pending applications are accordingly disposed of as not pressed.

REKHA PALLI, J.

OCTOBER 22, 2020 mamta Signature Not Verified DigitallySigned By:MANJU BHATT Signing Date:22.10.2020 21:53:47