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Madhya Pradesh High Court

M.P.State Co-Operative Oilseed ... vs Chief Secretary The State Of Madhya ... on 18 August, 2020

Author: Sanjay Yadav

Bench: Sanjay Yadav

                                     1                                WP-6978-2009
           The High Court Of Madhya Pradesh
                      WP-6978-2009
   (M.P.STATE CO-OPERATIVE OILSEED GROWERS FEDERATION LTD. Vs CHIEF SECRETARY THE
                        STATE OF MADHYA PRADESH AND OTHERS)

36
Jabalpur, Dated : 18-08-2020
          Heard through Video Conferencing.
          Shri Amalpush Shroti, learned counsel for the petitioner.
          Shri Vivek Sharma, learned Government Advocate for the respondent-

State.

As prayed for on behalf of respondent-State three weeks time is granted to file para-wise reply.

List on 01.09.2020.

(SANJAY YADAV) JUDGE loretta Digitally signed by LORETTA RAJ Date: 2020.08.19 23:16:19 -07'00'