Madhya Pradesh High Court
M.P.State Co-Operative Oilseed ... vs Chief Secretary The State Of Madhya ... on 18 August, 2020
Author: Sanjay Yadav
Bench: Sanjay Yadav
1 WP-6978-2009
The High Court Of Madhya Pradesh
WP-6978-2009
(M.P.STATE CO-OPERATIVE OILSEED GROWERS FEDERATION LTD. Vs CHIEF SECRETARY THE
STATE OF MADHYA PRADESH AND OTHERS)
36
Jabalpur, Dated : 18-08-2020
Heard through Video Conferencing.
Shri Amalpush Shroti, learned counsel for the petitioner.
Shri Vivek Sharma, learned Government Advocate for the respondent-
State.
As prayed for on behalf of respondent-State three weeks time is granted to file para-wise reply.
List on 01.09.2020.
(SANJAY YADAV) JUDGE loretta Digitally signed by LORETTA RAJ Date: 2020.08.19 23:16:19 -07'00'