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[Cites 0, Cited by 0] [Section 64] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 64(3) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(3)The District Panchayat constituted upon the dissolution of a District Panchayat before the expiration of its duration shall continue only for the remainder of the period for which the dissolved District Panchayat would have continued under sub-section (1) had it not been so dissolved.