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State of Rajasthan - Section

Section 7 in Rajasthan Enterprises Single Window Enabling and Clearance Rules, 2011

7. Monitoring.

- Status report of processing of the application for permissions and/ or customized packages, concessions, exemptions or relaxations, shall be placed before the District Empowered Committee and the State Empowered Committee, as the case may be by the respective Nodal Agency.