Section 102 in Uttar Pradesh Municipal Corporation Act, 1959
102. Proceedings of the Corporation, Executive Committee, etc.
- The meeting of the Corporation, the Executive Committee, [the Development Committee, the Wards Committees] [Substituted by U.P. Act 12 of 1994 (w.e.f. 30-05-1994).] and all other Committees and sub-committees shall be held and the business before them conducted and disposed of in the manner prescribed by bye-laws made by the Corporation.
